Madhya Pradesh High Court
Krishna Kumar Rawat vs The State Of Madhya Pradesh on 17 March, 2023
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
Dated : 17.03.2023
Due to paucity of time, the following matters could not reach the
Board. Hence, they are directed to be listed as under:-
Matters listed at Serial No. Date of next hearing
12, 13, 14 & 15 After a week
16 to 19, 21, 22, 24 to 38, 40 to 45, 47, 49 After two weeks
to 56, 58 to 74, 87, 88, 116 to 154, 159,
188, 189 & 189.1
76 & 77 After three weeks
Interim relief, if any, to continue till next date of hearing.
Copy of this order be kept in the record of all these matters.
(SANJAY DWIVEDI)
JUDGE
ac/-
ANIL CHOUDHARY
2023.03.17
19:32:13 +05'30'