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Madhya Pradesh High Court

Krishna Kumar Rawat vs The State Of Madhya Pradesh on 17 March, 2023

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi

       IN THE HIGH COURT OF MADHYA PRADESH
                                  AT JABALPUR

Dated : 17.03.2023


       Due to paucity of time, the following matters could not reach the
Board. Hence, they are directed to be listed as under:-


                   Matters listed at Serial No.         Date of next hearing

                         12, 13, 14 & 15                    After a week

         16 to 19, 21, 22, 24 to 38, 40 to 45, 47, 49     After two weeks
          to 56, 58 to 74, 87, 88, 116 to 154, 159,
                      188, 189 & 189.1

                             76 & 77                     After three weeks


       Interim relief, if any, to continue till next date of hearing.
       Copy of this order be kept in the record of all these matters.



                                                        (SANJAY DWIVEDI)
                                                             JUDGE


ac/-


ANIL CHOUDHARY
2023.03.17

19:32:13 +05'30'