Andhra Pradesh High Court - Amravati
Rashtriya Ispat Nigam Limited, Rinl vs United Freight Carriers Private ... on 23 August, 2021
HIGH COURT OF ANDHRA PRADESH:: AMARAVATHI
MAIN CASE No:COMCA.No.2 of 2021
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE.
08 23.08.2021AVSS,J & DR,J At the request of the appellant's counsel, post next week.
________ AVSS,J _____ DR,J Tsy