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[Cites 0, Cited by 0] [Section 4A] [Entire Act]

State of West Bengal - Subsection

Section 4A(e) in The West Bengal Rural Employment And Production Act, 1976

(e)an appeal, revision or review, as the case may be, from an order of assessment or any other order passed under this section shall lie to such authority, on such conditions and in such manner as may be prescribed;