Delhi High Court - Orders
Arabian Mep Contracting Wll vs Punj Llyod Limited on 9 December, 2025
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~65
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(EFA)(COMM.) 10/2024
ARABIAN MEP CONTRACTING WLL .....Decree Holder
Through: Mr. Zafar Khurshid, Mr. Amit Singh
Chauhan, Ms. Lubna Naaz, Mr. Udit
Chauhan & Ms. Vanshika Sharma,
Advocates
versus
PUNJ LLYOD LIMITED .....Judgement Debtor
Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 09.12.2025
List on 27.04.2026.
SUBRAMONIUM PRASAD, J
DECEMBER 09, 2025
ss
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