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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2)(g) in The Khadi And Village Industries Commission Act, 1956

(g)to [provide financial assistance, directly or through specified agencies,] [Substituted [provide financial assistance] by Act 10 of 2006 (w.e.f. 22.3.2006) ] to institutions or persons engaged in the development and operation of khadi or village industries and guide them through supply of designs, prototypes and other technical information for the purpose of producing goods and services for which there is effective demand in the opinion of the Commission;