Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] Union of India - Subsection Section 20(2) in The Merchant Shipping (Fire Appliances) Rules, 1969 (2)The number of such fire extinguishers shall not be less than 5 in a ship of 1000 tons or more and not less than 3 in a ship of less than 1000 tons.
