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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Andhra Pradesh - Subsection

Section 83(1) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(1)Preparation of Annual Account comprising various Financial Statements is the responsibility of Head of Accounts Section. However, the ultimate responsibility lies with the Commissioner of the municipality. The Annual Accounts shall be prepared before the end of June following. The Annual Accounts shall be placed before the Council for approval.