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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(2) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Act, 2014

(2)The maintenance allowance which may be ordered by such Tribunal shall not exceed ten thousand rupees per month or such amount as may be notified by the Government from time to time.