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[Cites 0, Cited by 0] [Section 99] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 99(5) in The Andaman and Nicobar Islands Value Added Tax Regulation, 2017

(5)Whoever aids or abets any person in the commission of any act specified in sub-sections (1) to (3) shall, on conviction, be punishable with rigorous imprisonment which may extend to six months, and with a fine.