Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61(3)] [Section 61] [Entire Act] Union of India - Subsection Section 61(3)(b) in The Trade And Merchandise Marks Act, 1958 (b)by reason of the use of the ark or of any other circumstances, the mark is in fact so adapted to distinguish in relation to the goods in question.