Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(a) in The Assam Entry Tax Act, 2001

(a)Entry tax shall not be payable unless the importer effects entry of the goods specified in the Schedule into a local area.