Delhi High Court - Orders
Vikas Goel vs Union Of India on 22 May, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14837/2022 & CM APPL. 27259/2023
VIKAS GOEL ..... Petitioner
Through: Mr. Hemant Chaudhri & Mr. Shaurya
Pushpam, Advs.
versus
UNION OF INDIA ..... Respondent
Through: Ms. Pratima N. Lakra (CGSC) with
Mr. Gokul Sharma (GP) for R-1, 3
& 4. (M: 9045885304)
Mr. V.P. Singh, Adv. for R-2. (M:
9910700028)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 22.05.2023
1. This hearing has been done through hybrid mode. CM APPL.27259/2023 (permission to travel abroad)
2. Ld. counsel for the Petitioner seeks permission to withdraw the present application.
3. List on the date already fixed i.e. on 7th November, 2023.
PRATHIBA M. SINGH, J.
MAY 22, 2023/dk/dn This is a digitally signed order.
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