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Delhi High Court - Orders

Vikas Goel vs Union Of India on 22 May, 2023

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                          $~45
                                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +                       W.P.(C) 14837/2022 & CM APPL. 27259/2023
                                                      VIKAS GOEL                                                                 ..... Petitioner
                                                                                         Through:                Mr. Hemant Chaudhri & Mr. Shaurya
                                                                                                                 Pushpam, Advs.
                                                                                         versus

                                                      UNION OF INDIA                                                             ..... Respondent
                                                                    Through:                                     Ms. Pratima N. Lakra (CGSC) with
                                                                                                                 Mr. Gokul Sharma (GP) for R-1, 3
                                                                                                                 & 4. (M: 9045885304)
                                                                                                                 Mr. V.P. Singh, Adv. for R-2. (M:
                                                                                                                 9910700028)
                                                      CORAM:
                                                      JUSTICE PRATHIBA M. SINGH
                                                               ORDER

% 22.05.2023

1. This hearing has been done through hybrid mode. CM APPL.27259/2023 (permission to travel abroad)

2. Ld. counsel for the Petitioner seeks permission to withdraw the present application.

3. List on the date already fixed i.e. on 7th November, 2023.

PRATHIBA M. SINGH, J.

MAY 22, 2023/dk/dn This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 19:44:01