Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Maharashtra - Subsection Section 6(xvii) in The Maharashtra Animal and Fishery Sciences University Act, 1998 (xvii)to do all such acts and things, whether incidental to the powers and functions or not, as may be requisite in order to further the objects of the university.
