Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Uttar Pradesh - Subsection Section 51(c) in The U.P. Municipalities Act, 1916 (c)to perform such other duties as are required of, or imposed on him by or under this [or any other] [Inserted by U P Act No. 7 of 1949.] Act.
