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State of Himachal Pradesh - Section

Section 75 in The Himachal Pradesh Panchayati Raj Act, 1994

75. Proceeds of fee and fines etc.

- All sums realised by way of court fees in any case, suit or proceeding or by way of fine in cases tried and disposed of by Gram Panchayat shall be handed over by the State Government to the Gram Panchayat in the prescribed manner.