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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(4)(b) in The Banking Companies (Acquisition And Transfer Of Undertakings) Act, 1970

(b)whether or not the transactions of the corresponding new bank, which have come to his notice, have been within the powers of that bank;