Bombay High Court
The Executive Engineer, Water Supply ... vs Mr. Ramdas Jagannath Dhulsundar (Died ... on 15 July, 2022
Author: Shrikant D. Kulkarni
Bench: Shrikant D. Kulkarni
1/1 503-caf-1777-2019 in fast-35709-2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL APPLICATION NO. 1777 OF 2019
WITH
CIVIL APPLICATION NO. 1778 OF 2019
IN
FIRST APPEAL (ST) NO. 35709 OF 2018
The Executive Engineer, Water
Supply Department, Yeola ...Applicant
Vs.
Mr. Ramdas Jagannath Dhulsundar (Died)
through LRs. Santosh Jagannath
Digitally
MAMTA
signed by
MAMTA
AMAR KALE
Dhulsundar & Ors. ...Respondents
AMAR Date:
KALE
.....
2022.07.18
17:24:54
+0530
Ms. Chaitrali Deshmukh, for the Applicant / Appellant.
Mr. N. B. Patil, AGP for the Respondent / State.
.....
CORAM : SHRIKANT D. KULKARNI, J.
DATE : 15 JULY, 2022 P.C. . Not on board. Taken on board at the request of learned counsel for the Applicant / Appellant.
2. Stand over to 12 August 2022. To be tagged alongwith FAST/35716/2018 and FAST/34725/2018.
(SHRIKANT D. KULKARNI, J.) Mamta Kale