Patna High Court - Orders
Smita Devi vs Dinesh Kumar Pathak & Ors. on 11 November, 2014
Author: Samarendra Pratap Singh
Bench: Samarendra Pratap Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.3390 of 2014
In
MA 832 of 2011
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Smita Devi
.... .... Petitioner
Versus
Dinesh Kumar Pathak & Ors
.... .... Respondents
======================================================
Appearance :
For the Petitioner : None
For the Respondents :
======================================================
CORAM: HONOURABLE MR. JUSTICE I. A. ANSARI
and
HONOURABLE MR. JUSTICE SAMARENDRA PRATAP SINGH
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE I. A. ANSARI)
2 11-11-2014None appeared on behalf of the petitioner, though the matter was called twice. Learned counsel for the respondents is present.
In view of the above, the Miscellaneous Jurisdiction Case stands dismissed for default.
(I. A. Ansari, J) (Samarendra Pratap Singh, J) Shashi.
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