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Patna High Court - Orders

Smita Devi vs Dinesh Kumar Pathak & Ors. on 11 November, 2014

Author: Samarendra Pratap Singh

Bench: Samarendra Pratap Singh

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  Miscellaneous Jurisdiction Case No.3390 of 2014
                                                         In
                                                  MA 832 of 2011
                     ======================================================
                     Smita Devi
                                                                            .... .... Petitioner
                                                      Versus
                     Dinesh Kumar Pathak & Ors
                                                                         .... .... Respondents
                     ======================================================
                     Appearance :
                     For the Petitioner      : None
                     For the Respondents     :
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE I. A. ANSARI
                                and
                     HONOURABLE MR. JUSTICE SAMARENDRA PRATAP SINGH
                     ORAL ORDER
                     (Per: HONOURABLE MR. JUSTICE I. A. ANSARI)

2       11-11-2014

None appeared on behalf of the petitioner, though the matter was called twice. Learned counsel for the respondents is present.

In view of the above, the Miscellaneous Jurisdiction Case stands dismissed for default.

(I. A. Ansari, J) (Samarendra Pratap Singh, J) Shashi.

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