Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 320] [Entire Act] State of Jharkhand - Subsection Section 320(c) in Jharkhand Municipal Act, 2011 (c)charge such fees for the use of such grazing grounds, dairies and residences as may be fixed by regulations made in that behalf,
