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[Cites 0, Cited by 0] [Section 31(6)] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(6)(h) in The U.P. Harcourt Butler Technical University Act, 2016

(h)to report to the Vice-Chancellor any lapse or irregularity in financial maters which comes to its notice who may take suitable prompt action after assessing the seriousness of the matter or refer it to the Executive Council;