Section 14(1)(b) in The Customs Tariff (Determination of Origin of Products under the Duty Free Tariff Preference Scheme for Least Developed Countries) Rules, 2015

[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

(b)to carry out such reasonable checks as to determine whether a product qualifies as an originating product in accordance with these rules;

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