Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 31 in Constitution of India, 1950 31. Compulsory acquisition of property. - [ Repealed by the Constitution (Forty-fourth Amendment) Act , 1978, section 6 (w.e.f.20-6-1979).][Saving of Certain Laws] [Inserted by the Constitution (Forty-second Amendment) Act, 1976, Section 3 (w.e.f. 3-1-1977). ]
