Section 24(1) in The M.P. Entertainments Duty and Advertisements Tax Rules, 1942
(1)[ Soldier of the Union, excluding Commissioned Officers in uniform or in Civilian dress on production of their identity cards. [Substituted by Notification No. 3964-2146-V-SR, dated 19-11-1968.](1-A) Airmen of the Indian Air Force, excluding Commissioned Officer, on production of their identity cards.]
