Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Punjab - Subsection Section 3(11) in Northern India Canal and Drainage Act, 1873 (11)Culturable commanded area. - means that portion of the culturable irrgable area which is commanded by flow or lift irrigation from an irrigation channel, outlet or State tube-well.
