Punjab-Haryana High Court
Parmod Kumar Garg vs State Of Punjab on 6 February, 2023
Author: Gurvinder Singh Gill
Bench: Gurvinder Singh Gill
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRM-M-43800-2022 (O&M)
Date of Decision: 06.02.2023
Parmod Kumar Garg ...Petitioner
Versus
State of Punjab ...Respondent
CORAM: HON'BLE MR. JUSTICE GURVINDER SINGH GILL
Present: Mr. Pardhuman Garg, Advocate,
for the petitioner.
Mr. Luvinder Sofat, DAG, Punjab
assisted by SI Ashok Kumar.
GURVINDER SINGH GILL, J. (Oral)
For orders, see detailed reasons recorded in a separate order of even date passed in CRM-M-54759-2022 titled 'Jaswinder Kumar Vs. State of Punjab'.
(GURVINDER SINGH GILL) JUDGE 06.02.2023 Vimal Whether speaking/reasoned: Yes/No Whether reportable: Yes/No 1 of 1 ::: Downloaded on - 08-02-2023 10:02:33 :::