Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 173] [Entire Act] State of Rajasthan - Subsection Section 173(iii) in Rajasthan Goods and Services Tax Act, 2017 (iii)in the Rajasthan Finance Act, 2014 (Act No. 14 of 2014), the existing Chapter XI (Sections 54 to 61, both inclusive) shall be deleted.
