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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(c) in Brentford Electric (India) Limited (Acquisition And Transfer Of Undertakings) Act, 1987

(c)Arrears in relation to contributions to be made by the Company to the provident fund, the Employees' State Insurance Fund or under any other law for the time being in force providing for such contributions.