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Madhya Pradesh High Court

Ankit Agrawal vs The State Of Madhya Pradesh on 15 March, 2023

Author: Rajendra Kumar Verma

Bench: Rajendra Kumar Verma

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 10349 of 2023 (ANKIT AGRAWAL Vs THE STATE OF MADHYA PRADESH) Dated : 15-03-2023 Mr. Ishan Mishra - Advocate for applicant.

Mr. Pramendra Singh - Panel Lawyer for State.

Upon request of Mr. Mishra, list this matter after two weeks.

(RAJENDRA KUMAR (VERMA)) JUDGE julie Signature Not Verified Signed by: JULIE SINGH Signing time: 3/16/2023 11:03:03 AM