Madhya Pradesh High Court
Ankit Agrawal vs The State Of Madhya Pradesh on 15 March, 2023
Author: Rajendra Kumar Verma
Bench: Rajendra Kumar Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 10349 of 2023 (ANKIT AGRAWAL Vs THE STATE OF MADHYA PRADESH) Dated : 15-03-2023 Mr. Ishan Mishra - Advocate for applicant.
Mr. Pramendra Singh - Panel Lawyer for State.
Upon request of Mr. Mishra, list this matter after two weeks.
(RAJENDRA KUMAR (VERMA)) JUDGE julie Signature Not Verified Signed by: JULIE SINGH Signing time: 3/16/2023 11:03:03 AM