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State of Rajasthan - Section

Section 91 in The Rajasthan Agricultural Produce Markets Rules, 1963

91. Weighment on a weigh-bridge.

- Where the funds at is disposal permit, the Market Committee may, and if required by Government, shall erect one or more weigh-bridges in the market and shall be responsible for keeping the same in proper working order. Any buyer or seller may at his option have his produce weighed on it on payment of the fees fixed under the bye-laws.