Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Rajasthan - Subsection Section 7(3) in Rajasthan Farmers' Participation in Management of Irrigation System Act, 2000 (3)If, at an election held under sub-section (2), the President and the Members of the Managing Committee are not elected, fresh elections shall be held.
