Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 168(2)] [Section 168] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 168(2)(a) in The Jammu and Kashmir Representation of the People Act, 1957

(a)the particulars to be entered in the electoral rolls;