Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 293 in The Assam Excise Rules, 2016

293.

Except with the previous sanction of the State Government no excise shop shall be established in any district bordering the States of West Bengal, Arunachal Pradesh, Tripura, Nagaland, Mizoran, Manipur and Meghalaya within 500 meters of their boundaries.Ascertainment of Public Opinion Regarding Number and Location of Excise Shops