Section 6A(3)(a) in The Citizenship Act, 1955

[Cites 0, Cited by 0] [Section 6A(3)] [Section 6A] [Entire Act]

(a)came to Assam on or after the 1st day of January, 1966 but before the 25th day of March, 1971 from the specified territory; and

Legal Document View