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State of Rajasthan - Section

Section 1 in The Land Acquisition (Rajasthan Amendment) Act, 1987

1. Short title, extent and commencement.

(1)This Act may be called the Land Acquisition (Rajasthan Amendment) Act, 1987.
(2)It shall extend to the whole of the State of Rajasthan.
(3)It shall be deemed to have come into force on 3rd January,