Himachal Pradesh High Court
Commissioner Of Income Tax vs . H.P.S.E.P.B. on 10 November, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Commissioner of Income Tax vs. H.P.S.E.P.B. .
ITA Nos. 18/2016 & 56/2016 10.11.2022 Present: Mr. Vinay Kuthiala, Sr. Advocate with Ms. Vandana Kuthiala, Advocate, for the appellant(s).
Mr. B. C. Negi, Sr. Advocate with Mr. Nitin Thakur, Advocate, for the respondent(s).
As jointly prayed for, list on 17.11.2022.
r to (Tarlok Singh Chauhan) Judge (Virender Singh) Judge 10.11.2022 (pankaj) ::: Downloaded on - 11/11/2022 20:31:59 :::CIS