Section 179(1)(a) in The Coal Mines Regulations, 2011

[Cites 0, Cited by 0] [Section 179(1)] [Section 179] [Entire Act]

(a)on the surface where the natural light is insufficient-

(i)in every engine house;

(ii)in the vicinity of every working shaft;

(iii)at every open cast working;

(iv)at every shunting or marshaling yard; and

(v)at every place where persons have to work; and

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