Madhya Pradesh High Court
Narsingh Prasad[D]Th.Lrs.Baldau & Ors vs Jagdish Prasad[D]Th.Smt.Bhogita & Ors on 19 September, 2014
..... 1
S.A.No.806/2004
19.09.2014
Shri Sanjeev Saxena, learned counsel for the
appellants.
None for the respondents.
case is listed today for admission and consideration of I.A. 3140/04 for grant of stay.
Learned counsel for the appellants submitted that he has tried to contact the appellants but remain unsuccessful and he is not aware office present status. He further prays for issuing SPC to the appellants.
Let SPC be issued to the appellants on a date to be fixed to by the office.
(Sushil Kumar Gupta) Judge SM ..... 2 S.A.No.806/2004 19.09.2014