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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(1)(xi) in The Burdwan University Act, 1981.

(xi)to make due provision for health, welfare, residence, and discipline of students and their relationship with the colleges and the University and to provide for such training of students as may be considered desirable;