Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of West Bengal - Subsection Section 1(107) in The Calcutta Metro Railway General Rules, 2000 (107)"Temporary Earth" means an additional earth which is applied after the issue of a "permit-to-work" and which must be removed prior to the cancellation of the permit-to-work".
