Bombay High Court
M/S Echjay Forging Industries Pvt. Ltd. ... vs Mr. Vasant Krishna Ghadge And Ors. on 5 December, 2025
Author: Amit Borkar
Bench: Amit Borkar
Gokhale 1 of 1 9-wp-10074-16
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL WRIT PETITION NO. 10074 OF 2016
M/s. Echjay Forging Industries Pvt. Ltd. & Anr. ..Petitioners
Versus
Vasant Krishna Ghadge & Ors. ..Respondents
__________
Mr. Avinash K. Jalisatgi for Petitioners.
Mr. Shafi Kazi a/w. Biju Joseph i/b. KLT Law Associates for
Respondent Nos.1 to 4.
__________
CORAM : AMIT BORKAR, J.
DATE : 05 DECEMBER 2025 PC :
1. Learned Advocate for the petitioners is permitted to file Additional Affidavit with service on the advocate for the Respondents. By the next date the replies to the additional affidavit shall be filed along with the written submissions, not exceeding three pages.
2. List the matter on 16 January 2026 at 3:00p.m.
(AMIT BORKAR, J.) Digitally signed by VINOD VINOD BHASKAR BHASKAR GOKHALE GOKHALE Date:
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