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State of Haryana - Section
Section 23 in Faridabad Complex Administration Building Rules, 1989
23. Height of residential building. Sections 43(2), 57(2)(m).
- The maximum height of residential buildings shall be governed according to the width of the abutting streets as given below subject to a maximum of 11.5 metres :-| Width of street | Maximum height of building | |
| (i) | upto 3 metre width | 4.5 metres |
| (ii) | between 3 metres to 6 metres | 8.5 metres |
| (iii) | between 3 metres to 9 metres | 10.00 metres |
| (iv) | more than 9 metres | 11.5 metres |