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State of Haryana - Section

Section 23 in Faridabad Complex Administration Building Rules, 1989

23. Height of residential building. Sections 43(2), 57(2)(m).

- The maximum height of residential buildings shall be governed according to the width of the abutting streets as given below subject to a maximum of 11.5 metres :-
  Width of street Maximum height of building
(i) upto 3 metre width 4.5 metres
(ii) between 3 metres to 6 metres 8.5 metres
(iii) between 3 metres to 9 metres 10.00 metres
(iv) more than 9 metres 11.5 metres