Karnataka High Court
Mrs Rina Banerjee vs Mr Ranjan Chakraborty on 29 May, 2023
Author: P.S.Dinesh Kumar
Bench: P.S.Dinesh Kumar
-1-
RFA No. 139 of 2012
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 29TH DAY OF MAY, 2023
PRESENT
THE HON'BLE MR JUSTICE P.S.DINESH KUMAR
AND
THE HON'BLE MR JUSTICE T.G. SHIVASHANKARE GOWDA
REGULAR FIRST APPEAL NO. 139 OF 2012 (PAR)
BETWEEN:
1. MRS.RINA BANERJEE
AGED ABOUT 56 YEARS
W/O MR.NITHYANANDA BANERJEE
R/A NO.4, 7TH CROSS,
THIMMAIAH GARDEN
R.T.NAGAR,
BANGALORE-32.
2. DR(MRS).RITA DAS
AGED ABOUT 54 YEARS
W/O DR.AMOL CHANDRA DAS
Digitally signed by
R/A NO.45, RAILWAY COLONY
MALA K N ARSIKERE-573 103.
Location: HIGH
COURT OF
KARNATAKA 3. MRS. SHEFALI SENGUPTA
AGED ABOUT 52 YEARS
W/O MR.NAYAN SENGUPTA
R/A NO.P-5/3,
DGQA RESIDENTIAL COMPLEX
J.C.NAGAR POST
BANGALORE-560 006.
4. MR. PRADEEP CHAKRABORTY
AGED ABOUT 50 YEARS
S/O LATE HARENDRA KUMAR CHAKRABORTY
R/A NO.27, PARANJAPE SCHEME
ROLLING HILL
BANNER ROAD
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RFA No. 139 of 2012
PUNE-411 038.
PRESENTLY AT NO.4
7TH CROSS, THIMMAAIAH GARDEN
R.T.NAGAR
BANGALORE-32. ...APPELLANTS
(BY SRI.N.THEJESH, ADVOCATE [ABSENT])
AND:
MR. RANJAN CHAKRABORTY
AGED ABOUT 58 YEARS
S/O LATE HARENDRA KUMAR CHAKRABORTY
R/A NO.159, 3RD MAIN
AMCO LAYOUT
SAHAKARANAGAR POST
BANGALORE-560 092. ...RESPONDENT
(BY SRI.Y.R.SADHASHIVA REDDY, ADVOCATE [ABSENT])
THIS RFA IS FILED U/SEC.96 OF CPC, AGAINST THE
JUDGMENT AND DECREE DATED 29.09.2011 PASSED IN
O.S.11077/2006 ON THE FILE OF THE XXII-ADDL. CITY CIVIL JUDGE,
BANGALORE, DISMISSING THE SUIT FOR PARTITION AND SEPARATE
POSSESSION AND ETC.,
THIS APPEAL, COMING ON FOR HEARING, THIS DAY,
P.S.DINESH KUMAR J., DELIVERED THE FOLLOWING:
JUDGMENT
The order sheet shows that there is no representation on behalf of the appellants on 12.08.2021, 17.01.2023, 10.02.2023, 17.03.2023 and 23.05.2023.
Today also, there is no representation even in second call.
-3- RFA No. 139 of 20122. Therefore, the appeal is dismissed for non-
prosecution.
No costs.
Sd/-
JUDGE Sd/-
JUDGE KNM List No.: 3 Sl No.: 30