Himachal Pradesh High Court
Manish Kapoor vs . Ksr Infracon Pvt. Ltd. on 12 December, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Manish Kapoor Vs. KSR Infracon Pvt. Ltd.
Civil Suit No.23 of 2013 12.12.2022 Present: Mr. Ajay Kochhar, Advocate, for the plaintiff.
defendants.
r to Mr. Tara Singh Chauhan, Advocate, for the In view of Notification dated 17.10.2022, this Civil Suit is disposed of by ordering that the case, i.e. Civil Suit No.23 of 2013, be now transferred to the Court of learned Senior Civil Judge, Shimla, District Shimla, H.P. alongwith Counter Claim No.4068 of 2013. Parties through learned counsel are directed to appear before the Court of learned Senior Civil Judge, Shimla, District Shimla, H.P. on 29.03.2023.
(Ajay Mohan Goel) Judge December 12, 2022 (Rishi) ::: Downloaded on - 12/12/2022 20:44:40 :::CIS