Section 127(2)(b) in The Delhi School Education Rules, 1973

[Cites 0, Cited by 0] [Section 127(2)] [Section 127] [Entire Act]

(b)in the case of recruitment of any teacher other than the head of the school:-

(i)the Chairman of the managing committee;

(ii)the head of the school; and

(iii)an educationist, nominated by the managing committee;

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