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[Cites 0, Cited by 0] [Section 123(1)] [Section 123] [Entire Act]

State of Rajasthan - Subsection

Section 123(1)(i) in Rajasthan Panchayati Raj Prabodhak Service Rules, 2008.

(i)a person for having so stood or not stood, or for having withdrawn or not having withdrawn his candidature; or