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[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(4)(e) in Uttar Pradesh Public Service (Tribunals) Act, 1976

(e)a workman as defined in the Industrial Disputes Act, 1947 or the United Provinces Industrial Disputes Act, 1947.