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Union of India - Section
Section 15 in The Marine Products Export Development Authority Act, 1972
15.
/718[20th April, 1972]An Act to provide for the establishment of an Authority for the development of the marine products industry under the control of the Union and for matters connected therewith.Be it enacted by Parliament in the Twenty-third Year of the Republic of India as follows:-| The provisions of this Act other than Sections 11 to 18 (both inclusive) were brought into force on 12.7.1972; Sections 11 to 19 enforced from 15.1.1973. |