Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 133] [Entire Act] State of Kerala - Subsection Section 133(3) in Kerala Municipality Building Rules, 1999 (3)Installation of electricity generator may be allowed if the generator is covered with insulated sound-proof cabin.
