Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act] State of Tamilnadu - Subsection Section 8(2)(c) in Tamil Nadu Nuclear Installations (Regulation of Buildings and Use of Land) Act, 1978 (c)the ventilation of the building, the minimum cubic area of the room and the number and height of the storeys of which the building may consist;