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State of Tamilnadu - Section

Section 29 in Regulations of the Tamil Nadu Agricultural University

29. Acceptance of examinership and remuneration.

(1)The Vice-Chancellor may, at his discretion, grant permission to employees of the University to accept external examinership and other specific assignments and to receive fee remuneration. The maximum amount that can be received during a calendar year by any such employee shall not exceed Rs. 2,000.
(2)The period of absence for such work outside the University shall be treated as leave to which he is eligible if he is to receive remuneration; and if he is to receive no remuneration, the absence shall be treated as on duty.